Supreme Court - Daily Orders
Prakash Chandra Srivastava@P C ... vs Union Of India on 30 January, 2017
Author: L. Nageswara Rao
Bench: L. Nageswara Rao
ITEM NO.48 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
23137/2016
(Arising out of impugned final judgment and order dated 25/05/2016
in WPC No. 4914/2016 passed by the High Court Of Delhi At New
Delhi)
PRAKASH CHANDRA SRIVASTAVA@P C SRIVASTAVA Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
I.A. 1/2016(with c/delay in refiling SLP and office report)
Date : 30/01/2017 This application was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE L. NAGESWARA RAO
[IN CHAMBERS]
For Petitioner(s) Petitioner-in-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling the Special Leave Petition is condoned.
(SONALI SAUND) (CHANDER BALA)
SR.P.A COURT MASTER
Signature Not Verified
Digitally signed by
SONALI SAUND
Date: 2017.02.03
12:15:42 IST
Reason: