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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(b) in Punjab Fiscal Responsibility and Budget Management Act, 2003

(b)reduce revenue deficit from the financial year 2005-2006, so as to bring it down to zero by the year 2008-2009 and generate revenue surplus thereafter;