Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 112 in The Calcutta Port Rules, 1943 112. Craft not allowed alongside. - No inland steam-vessel or small craft shall approach within 30.48 metres of(i)a petroleum vessel bunkering or discharging in bulk;(ii)a discharged vessel until all her openings are closed.
