Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 92 in Indian Lunacy Act, 1912 92. Publication of rules. - All rules made under Section 91 shall be published in the official Gazette, and shall thereupon have effect as if enacted in this Act.
