Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 10] [Entire Act] State of Punjab - Subsection Section 10(1) in Punjab General Sales Tax Act, 1948 (1)Tax payable under this Act shall be paid in the manner hereinafter provided at such intervals as may be prescribed.
