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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cass (Amendment)Act, 1991

1. Short title and commencement.-

(1)This Act may be called the Andhra Pradesh (Krishna, Godavari and pennar Delta Area) Drainage Cess (Amendment) Act, 1991.
(2)It shall be deemed to have come into force, on the 15th November, 1990.