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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(7) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(7)Any patient receiving health care services at a clinical establishment having out-patient or in-patient facility shall be registered under the professional care of a particular registered medical practitioner for the entire course of her treatment and care, and such registered medical practitioner shall be recorded as 'Primary Consultant' of that patient.