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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(ii) in Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003

(ii)shall appoint paper setters, moderators for the ECET-FDH and decide upon the printing press or presses where the confidential material of the ECET-FDH shall be printed.