Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2)(v) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(v)One member each from Central Institute of Fisheries Technology(CIFT),Visakhapatnam, Central Institute of Brackish Water Aquaculture(CIBA),Chennai, Central Institute of Fresh Water Aquaculture(CIFA),Bhubaneswar, Food Safety and Standards Authority of India(FSSAI), Export Inspection Agency(EIA);