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[Cites 0, Cited by 0] [Section 13(6)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(6)(a) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(a)In case, before the date of expiry of the license, the licensing authority, for any reason, does not renew, he shall grant a temporary permit in 'Form K'. But such a permit shall be issued only when the Chief Electrical Inspector or any Officer deputed by him, i.e. Deputy Electrical Inspector of the concerned jurisdiction certificate continues to be remain valid,