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State of Tamilnadu - Section

Section 35 in Annamalai University Act, 2013

35. Selection and admission of students.

(1)The Government may specify by general or special order, the policy, guidelines, method and procedure for selection of candidates for admission to a course of study or training in the University.
(2)Admission to professional degree courses such as engineering, medicine, dental, agriculture and other allied courses in the University shall be made following the provisions of the Tamil Nadu Admission in Professional Educational Institutions Act, 2006.