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[Cites 0, Cited by 0] [Section 152(1B)] [Section 152] [Entire Act]

State of West Bengal - Subsection

Section 152(1B)(v) in West Bengal Co-operative Societies Rules, 2011

(v)On receipt of the report of inquiry, the State Government shall consider the same and pass appropriate orders including an order on the admissibility of foil pay for the period spent on suspension.