Section 20 in The Maharashtra Civil Courts Act, 1869
20. [Additional District Judge] [These words were substituted for the words 'Assistant Judge' by Maharashtra 27 of 1984, Section 2(a).] to use seal of District Judge.
- Every [Additional District Judge] [These words were substituted for the words 'Assistant Judge' by Maharashtra 27 of 1984, Section 2(a).] shall use the seal of the District Judge to whom he is [Additional District judge] [These words were substituted for the word 'Assistant' in accordance with the provisions of Maharashtra 27 of 1984. Section 2(c).].
