Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56A] [Entire Act] State of Maharashtra - Subsection Section 56A(4) in The Maharashtra Public Trusts Act, 1950 (4)No appeal shall lie against any opinion, advice or direction given under this section.
