Section 31(2) in Guru Gobind Singh Indraprastha University Act, 1998
(2)[ A copy of the contract referred to in subsection( 1) shall be lodged with the University and a copy thereof shall also be furnished to the employee concerned.] [Substituted by the Indraprastha Vishwavidyalaya (Amendment) Act, 1998, section 7, sub section (2).]
