Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] NCT Delhi - Section Section 175 in The Delhi Land Reforms Rules, 1954 175. General. - Any matters for which no specific provision has been made under these rules shall be governed by the rules for the time being in force.
