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Supreme Court - Daily Orders

Ravinder Singh vs Poonam on 4 January, 2016

Bench: Jagdish Singh Khehar, C. Nagappan

     ITEM NO.9                              COURT NO.3                  SECTION XVIA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                               Transfer Petition(s)(Criminal) No(s).524/2015


     RAVINDER SINGH AND ORS.                                              Petitioner(s)

                                                    VERSUS

     POONAM AND ANR                                                       Respondent(s)

     (With appln.(s) for stay)

     Date : 04/01/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
                             HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)                  Mr.Athar Alam, Adv.
                                        Mr. Mushtaq Ahmad, Adv.(NP)


     For Respondent(s)

                         Upon hearing the counsel the Court made the following
                                          O R D E R

Heard learned counsel for the petitioners. No ground for transfer of case is made out. The transfer petition is accordingly dismissed.




         (SATISH KUMAR YADAV)                                             (RENUKA SADANA)
             AR-CUM-PS                                                      COURT MASTER




Signature Not Verified

Digitally signed by
Satish Kumar Yadav
Date: 2016.01.04
15:50:37 IST
Reason: