Supreme Court - Daily Orders
Ravinder Singh vs Poonam on 4 January, 2016
Bench: Jagdish Singh Khehar, C. Nagappan
ITEM NO.9 COURT NO.3 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s).524/2015
RAVINDER SINGH AND ORS. Petitioner(s)
VERSUS
POONAM AND ANR Respondent(s)
(With appln.(s) for stay)
Date : 04/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr.Athar Alam, Adv.
Mr. Mushtaq Ahmad, Adv.(NP)
For Respondent(s)
Upon hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners. No ground for transfer of case is made out. The transfer petition is accordingly dismissed.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Satish Kumar Yadav
Date: 2016.01.04
15:50:37 IST
Reason: