Supreme Court - Daily Orders
Commissioner Of Income Tax (Tds) . vs M/S. Uco Bank on 20 April, 2017
ITEM NO.33 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 34522/2016
COMMISSIONER OF INCOME TAX (TDS) AND ANR. Petitioner(s)
VERSUS
M/S. UCO BANK Respondent(s)
(with office report)
WITH
SLP(C) No. 35435/2016
(With WITH Office Report)
SLP(C) No. 35436/2016
(With WITH Office Report)
SLP(C) No. 35437/2016
(With WITH Office Report)
SLP(C) No. 35438/2016
(With WITH Office Report)
SLP(C) No. 35439/2016
(With WITH Office Report)
SLP(C) No. 33261/2016
(With WITH Office Report)
SLP(C) No. 33262/2016
(With WITH Office Report)
SLP(C) No. 34521/2016
(With WITH Office Report)
SLP(C) No. 34525/2016
(With WITH Office Report)
SLP(C) No. 34526/2016
(With WITH Office Report)
Signature Not Verified
Digitally signed by
POOJA SHARMA
Date: 2017.04.20
SLP(C) No. 34527/2016
16:19:21 IST
Reason:
(With WITH Office Report)
Contd....2/-
Item No. 33 - 2 - SLP(C)34522/2016 etc.
SLP(C) No. 34528/2016
(With WITH Office Report)
SLP(C) No. 34529/2016
(With WITH Office Report)
SLP(C) No. 34530/2016
(With WITH Office Report)
SLP(C) No. 34531/2016
(With WITH Office Report)
SLP(C) No. 34532/2016
(With WITH Office Report)
SLP(C) No. 34533/2016
(With WITH Office Report)
SLP(C) No. 35083/2016
(With WITH Office Report)
SLP(C) No. 35084/2016
(With WITH Office Report)
SLP(C) No. 35440/2016
(With WITH Office Report)
SLP(C) No. 36198/2016
(With WITH Office Report)
SLP(C) No. 35082/2016
(With WITH Office Report)
SLP(C) No. 34520/2016
(With WITH Office Report)
SLP(C) No. 36199/2016
(With WITH Office Report)
SLP(C) No. 36200/2016
(With WITH Office Report)
SLP(C) No. 37683/2016
(With WITH Office Report)
SLP(C) No. 36158/2016
(With WITH Office Report)
SLP(C) No. 37681/2016
(With WITH Office Report)
Contd....3/-
Item No. 33 - 3 - SLP(C)34522/2016 etc.
Date : 20/04/2017 This petition was called on for hearing today.
For Petitioner(s)
Mrs. Anil Katiyar,Adv.
Ms. Reena Pandey, Adv.
For Respondent(s)
Ms. Arti Singh,Adv.
Mr. Sovidutt M.S., Adv.
Mr. Jasmeet Singh, Adv.
Mr. Nitesh Shrivastava, Adv.
Ms. Meera Mathur, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Nitesh Shrivastava, Ld. Advocate for Mr. Jasmeet Singh, Ld.Advocate-on-Record represents that he will be filing Vakalatnama for the sole respondents in SLP(C) Nos. 35436/2016 and 35437/2016. He may do so.
Since all the matters are listed before Hon'ble Court on 24.04.2017, Registry may process as per Rules.
(M V RAMESH) Registrar PS