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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(j) in Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019

(j)"opened" means opened for the service of any customer, or for any business of the establishment, or for work, by or with the help of any worker of or connected with the establishment;