Section 3(1) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018

[Cites 0, Cited by 0] [Section 3] [Entire Act]

(1)The Government may constitute a District Level Single Window Clearance Committee for each district which shall consist of,-

S. No.	Officer to be member of the District LevelSingle Window Clearance Committee	Designation
1	2	3
1.	General Manager, District Industries Sector(DID) concerned	Chairman
2.	Superintending Engineer, EM&RE Wing, PowerDevelopment Department concerned	Member
3.	District Representative of State PollutionControl Board	Member
4.	Estate Manager, SIDCO/SICOP as the case may be	Member-Secretary

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