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[Cites 0, Cited by 0] [Section 334] [Entire Act]

State of Odisha - Subsection

Section 334(1) in The Orissa Municipal Corporation Act, 2003

(1)No person shall permit any work described in this chapter to be executed except by a licensed plumber :Provided that if, in the opinion of the Commissioner, the work is of a trivial nature, he may grant permission in writing for the execution of such work by a person other than licensed plumber :