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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(l) in The Mineral Conservation and Development Rules, 2017

(l)"environment" and "environmental pollution" shall have the same meanings as assigned respectively to them in the Environment (Protection) Act, 1986 (29 of 1986);