Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 15] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in The Public Premises (Eviction Of Unauthorised Occupants) Act, 1971

(a)appoint such persons, being gazetted officers of Government or of the Government of any Union Territory or officers of equivalent rank of the statutory authority, as it thinks fit, to be estate estate officers for the purposes of this Act;