Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 50 in University of Patanjali Act, 2006 50. Enforcement of Law relating Admission and Fee. - The law prepared by state Government relating admission & fee in the Universities and Institutes established in private sector, shall operate in this University too.
