Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Jammu-Kashmir - Subsection Section 35(b) in The Jammu and Kashmir Forest Act, 1987 (1930 A.D.) (b)alters, defaces or obliterates any such mark placed on a tree or on timber by or under the authority of a Forest Officer; or
