Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 16 in Rajasthan Factories Rules, 1951 16. Record of white-washing etc. The record of dates on which white-washing, colour-washing, varnishing, etc. are carried out shall be entered in a Register maintained in Form No. 7.
