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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 10(10)(a) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(a)filing [***] [Omitted 'the draft and final' by Notification No. SEBI/L.A.D.-NRO/GN/2016-17/022, dated 29.11.2016 (w.e.f. 26.9.2014).] offer document with the Board and the designated stock exchange within the specified time period;