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Union of India - Section

Section 12 in THE RASHTRIYA RAKSHA UNIVERSITY ACT, 2020

12. Authorities of University. —

The following shall be the authorities of the University, namely:—
(a)Governing Body;
(b)Executive Council;
(c)Academic Council;
(d)Finance Committee; and
(e)such other authorities as may be laid down in the Statutes to be the authorities of the University.