Section 64(2)(o) in The Water (Prevention And Control Of Pollution) Act, 1974

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Union of India - Subsection

Section 64(2)(o) in The Water (Prevention And Control Of Pollution) Act, 1974

(o)the form in which the accounts of the State Board may be maintained under sub-section (1) of section 40;

(oo)the manner in which notice of intention to make a complaint shall be given to the State Board or officer authorised by it under section 49;