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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(4)(b) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

(b)The Chairperson and every Member shall be his own controlling officer in respect of his bills relating to travelling allowances and daily allowances; and