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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(2)(x) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(x)Levy, take, recover and receive rates, charges, fees and other sums of money to which the Committee is entitled.