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[Cites 0, Cited by 0] [Section 107(10)] [Section 107] [Entire Act]

State of Andhra Pradesh - Subsection

Section 107(10)(e) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(e)The Head of the Finance Section shall prepare and submit annual investment plans (along with the budget) outlining investment and funding strategy for the year.