Section 244(1) in Rajasthan Panchayati Raj Rules, 1996
(1)A Committee shall be constituted at the Zila Parishad level for condemnation and auction of vehicles (Jeep, Car, Pickup, Tractor, Motor Cycle, Three Wheeler, Bull Dozers) of Panchayati Raj Institutions as under:(a)Chief Executive Officer-Chairman(b)Accounts Officer/Assistant Accounts Officer of Zila Parishad- Member.(c)M.T.O. of Police Department/M.V.I. of Transport Deptt./District Pool mechanic at District Headquarter and technical officer of State Garage at Divisional Headquarter.