Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(iii) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958

(iii)after retirement from service and was on the date of death in receipt of a pension, or compassionate allowance, referred to in these rules,