Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] State of Haryana - Subsection Section 35(2)(b) in The Haryana Electricity Reform Act, 1997 (b)with respect to each standard determined such information with respect to the level of performance achieved by the licensee as may be so specified.