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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Puducherry - Subsection

Section 35(1)(a) in Pondicherry Excise Act, 1970

(a)fails to produce such licence or permit on the demand of any Excise Officer or of any other person duly empowered to make such demand; or