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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(d) in The Jammu and Kashmir Forest Act, 1987 (1930 A.D.)

(d)fells, girdles, lops, taps, or burns any tree, or strips off the bark or leaves from, or otherwise damages, the same ;