Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 77 in Orissa Minor Minerals Concession Rules, 2004 77. Recovery of the amount due to Government. - All dues payable under these rules if remain unpaid shall be recoverable as an arrear of land revenue.
