Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(1) in Bihar Prevention and Control of Agricultural Pests, Diseases and Noxious Weeds Rules, 1955 (1)"the Act" means the Bihar Prevention and Control of Agricultural Pests, Diseases and Noxious Weeds Act, 1953 -
