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Union of India - Section

Section 18 in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

18. Inspection of facilities for relief of passengers in emergencies.

- The Commissioner shall check the following facilities for relief of passengers in case of emergency, namely;-
(a)
(i)in-house facilities and preparedness to combat emergencies;
(ii)communication and arrangements with outside relief agencies;
(iii)any other item, as he may consider fit for safety of passengers; and
(b)competency of metro railway official connected with train working.