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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4)(a) in The Petroleum Rules, 2002

(a)specifications and plans drawn to scale in quadruplicate, clearly indicating-
(i)surroundings and all protected works within 500 metres of the unloading facilities on all sides showing therein the location, available draft, navigation channel, turning circle, route of transfer pipeline(s);
(ii)mooring or berthing facilities, service platform/berth, mode of unloading, fire fighting facilities, illumination arrangements, navigational facilities, control room, spill collection/containment arrangements, etc.; and
(iii)piping and instrumentation diagram of the petroleum pipeline(s) at the unloading area;