Section 4(1)(a) in The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

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Union of India - Subsection

Section 4(1)(a) in The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

(a)there shall be added to the State of Haryana all the territories of the State of Uttar Pradesh which lie on the Haryana side of the fixed boundaries, and the said territories shall thereupon cease to form part of the State of Uttar Pradesh; and

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Union of India - Subsection

Section 4(1)(a) in The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979