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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(1)(c) in The Rajasthan District Boards Act, 1954

(c)The Executive Committee may exercise and shall perform or discharge such powers, duties and functions as are -
(i)specified in column 2 of the Second Schedule and against which the words "shall be exercised by the Executive Committee" have been entered in column 3 of that schedule, and
(ii)delegated to the executive Committee under section 71: