Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(vii) in The Rajasthan Urban Improvement Act, 1959

(vii)"master plan" means the master plan prepared and approved for any urban area in accordance with the provisions of Chapter II;