Section 32(b) in The Rajasthan Minimum Wages Rules, 1959
(b)in respect of an application made by an Inspector.(iii)[ for every application made on behalf in respect of Oa number of employees, one rupee per employee.] [Inserted vide Notification No. F.3 (48) Lab./62, dated 15-11-1962, published in Rajasthan Gazette, Part 4-C, Ordinary dated 3-1-1963.]
