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State of Haryana - Section

Section 424 in Punjab Jail Manual

424. A supply of fetters and belchains to be maintained.

- With the exceptions to be noted hereinafter, fetters and belchains for not less than 25 per cent of the number of male prisoners for whom there is accommodation capacity shall be kept in every jail in future.In each of the following jails, fetters and belchains for 2,000 prisoners shall be kept in stock to meet emergencies : Lahore Central; Montgomery Central; and Jullundur.The reserve stock is to include at least 50 per cent of chain fetters.