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State of Uttar Pradesh - Section

Section 750 in Rules under the United Provinces Excise Act, 1910

750. Rooms and vessels to be marked and numbered.

- The distiller shall cause to be painted with oil colour and shall keep so painted upon the outside of every room or place and upon a conspicuous part of every vessel and utensil, the name of such room, place, vessel or utensil, according to the purpose for which it is used and when more than one room, place of utensil, is used for the same purpose, he shall also paint a progressive number on each beginning with the number one. Each vessel or utensil also have its capacity per painted on it.