Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 102B in The Tamil Nadu Cinemas (Regulation) Rules, 1957 102B. [ [These rules there substituted for rule 102 by G.O. Ms. No. 1654, dated 15th December 1999.] The licensee shall provide a suitable cycle stand constructed with a nonflammable roofing and make arrangements for the safety of the cycles.]
