Calcutta High Court (Appellete Side)
Sri Manoj Kumar Singh And Others vs State Of West Bengal And Another on 26 July, 2016
Author: R.K. Bag
Bench: R.K. Bag
1 S/L.40. CRR No. 3664 of 2015 July 26, 2016. with SG CRAN 2535 of 2016 In the matter of : Sri Manoj Kumar Singh and others versus State of West Bengal and another Mr Partha Basu ... for the petitioners.
Mr N.S. Ghosh ... for the State.
The affidavit-of-service filed on behalf of the petitioners is kept on record.
I have heard learned counsel for the respective parties.
Since the revisional application has not been taken up for hearing till date, the interim order passed by this Court on January 8, 2016 which is extended from time to time is further extended for a period of ten weeks from this date or until further order, whichever is earlier.
CRAN 2535 of 2016 is, thus, disposed of.
List the revision for hearing under the heading "Contested Application" in the monthly list of August, 2016.
(R.K. Bag, J.) 2