Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of West Bengal - Subsection Section 11(1) in The West Bengal Labour Welfare Fund Act, 1974 (1)The fund shall vest in the Board as Trustees and shall be applied for promoting any of the activities connected with the welfare of labour referred to in sub-section (2).
